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ISSN: 3048-4839 (Online)
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ALISTER ANTHONY PAREIRA
vs.
STATE OF MAHARASHTRA
SCR Citation:
[2012] 1 S.C.R. 145
Year/Volume:
2012/ Volume 1
Date of Judgment:
12 January 2012
Petitioner:
ALISTER ANTHONY PAREIRA
Disposal Nature:
Appeal Dismissed
Neutral Citation:
2012 INSC 18
Judgment Delivered by:
Hon'ble Mr. Justice R. M. Lodha
Respondent:
STATE OF MAHARASHTRA
Case Type:
CRIMINAL APPEAL/1318/2007
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
Indian Penal Code, 1860 (45 of 1860)
Code Of Criminal Procedure, 1973 (2 of 1974)
4. Keyword
PENAL CODE
1860: ss.304 (Part-II) and 338
5. Equivalent citation
Citation(s)
2012 AIR 3802 =
2012 (2) SCC 648 =
2012 (2) Suppl. SCC 648 =
2012 (1) JT 100 =
2012 (1) Suppl. JT 100 =
2012 (1) SCALE 189