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MANEKA GANDHI vs. UNION OF INDIA

SCR Citation: [1978] 2 S.C.R. 621
Year/Volume: 1978/ Volume 2
Date of Judgment: 25 January 1978
Petitioner: Maneka Gandhi
Disposal Nature: Petition Disposed Off
Netural Citation: 1978 INSC 16
Judgment Delivered by: Hon'ble Mr. Justice M. Hameedullah Beg,Hon'ble Mr. Justice P.N. Bhagwati,Hon'ble Mr. Justice P.S. Kailasam,Hon'ble Mr. Justice V.R. Krishna Iyer,Hon'ble Mr. Justice Y.V. Chandrachud
Respondent: Union Of India
Case Type: ORIGINAL SUIT /231/1977
Order/Judgment: Judgment
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