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NEW DELHI MUNICIPAL COMMITTEE vs. KALU RAM & ANR.

SCR Citation: [1976] Supp. (1) S.C.R. 87
Year/Volume: 1976/ Supp. (1)
Date of Judgment: 20 April 1976
Petitioner: NEW DELHI MUNICIPAL COMMITTEE
Disposal Nature: Appeal Dismissed
Neutral Citation: 1976 INSC 121
Judgment Delivered by: Hon'ble Mr. Justice A.C. Gupta
Respondent: KALU RAM & ANR.
Case Type: CIVIL APPEAL /988/1968
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
  • Public Premises (Eviction of Unauthorised Occupants) Act, 1971 (40 of 1971)
4. Keyword
  • Public Premises (EvictUna of Unauthorised Occupants) Act
  • 1958
5. Equivalent citation
    Citation(s) 1976 AIR 1637 = 1976 (3) SCC 407 = 1976 (3) Suppl. SCC 407 =