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ISSN: 3048-4839 (Online)
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NEW DELHI MUNICIPAL COMMITTEE
vs.
KALU RAM & ANR.
SCR Citation:
[1976] Supp. (1) S.C.R. 87
Year/Volume:
1976/ Supp. (1)
Date of Judgment:
20 April 1976
Petitioner:
NEW DELHI MUNICIPAL COMMITTEE
Disposal Nature:
Appeal Dismissed
Neutral Citation:
1976 INSC 121
Judgment Delivered by:
Hon'ble Mr. Justice A.C. Gupta
Respondent:
KALU RAM & ANR.
Case Type:
CIVIL APPEAL /988/1968
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 (40 of 1971)
4. Keyword
Public Premises (EvictUna of Unauthorised Occupants) Act
1958
5. Equivalent citation
Citation(s)
1976 AIR 1637 =
1976 (3) SCC 407 =
1976 (3) Suppl. SCC 407 =