Supreme Court of India
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The Official Law Report
Fortnightly
ISSN: 3048-4839 (Online)
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STATE OF PUNJAB
vs.
DAVINDER PAL SINGH BHULLAR & ORS. ETC
SCR Citation:
[2011] 15 S.C.R. 540
Year/Volume:
2011/ Volume 15
Date of Judgment:
07 December 2011
Petitioner:
STATE OF PUNJAB
Disposal Nature:
Appeals Allowed
Neutral Citation:
2011 INSC 839
Judgment Delivered by:
Hon'ble Dr. Justice B.S. Chauhan
Respondent:
DAVINDER PAL SINGH BHULLAR & ORS. ETC
Case Type:
CRIMINAL APPEAL /753-55/2009
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
No Data Found!!!!!
4. Keyword
Code of Criminal Procedure
1973: s.362