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K. LAXMANAN vs. THEKKAYIL PADMINI & ORS.

SCR Citation: [2008] 16 S.C.R. 1117
Year/Volume: 2008/ Volume 16
Date of Judgment: 03 December 2008
Petitioner: K. LAXMANAN
Disposal Nature: Appeal Dismissed
Neutral Citation: 2008 INSC 1392
Judgment Delivered by: Hon'ble Mr. Justice Mukundakam Sharma
Respondent: THEKKAYIL PADMINI & ORS.
Case Type: CIVIL APPEAL /7082/2008
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Evidence Act
  • 1872: s.68 - Will - Genuineness of- Burden to prove
5. Equivalent citation
    Citation(s) 2009 AIR 951 = 2009 (1) SCC 354 = 2009 (1) Suppl. SCC 354 = 2008 (13) JT 380 = 2008 (13) Suppl. JT 380 = 2008 (15) SCALE 551