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ISSN: 3048-4839 (Online)
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Y. NARASIMHA RAO AND ORS.
vs.
Y. VENKATA LAKSHMI AND ANR.
SCR Citation:
[1991] 2 S.C.R. 821
Year/Volume:
1991/ Volume 2
Date of Judgment:
09 July 1991
Petitioner:
Y. NARASIMHA RAO AND ORS.
Disposal Nature:
Appeal Dismissed
Neutral Citation:
1991 INSC 142
Judgment Delivered by:
Hon'ble Mr. Justice P.B. Sawant
Respondent:
Y. VENKATA LAKSHMI AND ANR.
Case Type:
CRIMINAL APPEAL /385/1991
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
Hindu Marriage Act, 1955 (25 of 1955)
Code of Civil Procedure, 1908 (5 of 1908)
Indian Evidence Act, 1872 (1 of 1872)
4. Keyword
Hindu Marriage Act
Dissolution of marriage
Matrimonial dispute
5. Equivalent citation
Citation(s)
1991 (3) SCC 451 =
1991 (3) Suppl. SCC 451 =
1991 (3) JT 33 =
1991 (3) Suppl. JT 33 =
1991 (2) SCALE 1