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F.A. SAPA ETC. ETC.
vs.
SINGORA AND ORS. ETC.
SCR Citation:
[1991] 2 S.C.R. 752
Year/Volume:
1991/ Volume 2
Date of Judgment:
10 May 1991
Petitioner:
F.A. SAPA ETC. ETC.
Disposal Nature:
Appeals Partly Allowed
Neutral Citation:
1991 INSC 138
Judgment Delivered by:
Hon'ble Mr. Justice A.M. Ahmadi
Respondent:
SINGORA AND ORS. ETC.
Case Type:
CIVIL APPEAL /179/1991
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
Representation of the People Act, 1951 (43 of 1951)
Code of Civil Procedure, 1908 (5 of 1908)
Representation of the People Act, 1951 (43 of 1951)
4. Keyword
Representation of the People Act
1951
5. Equivalent citation
Citation(s)
1991 AIR 1557 =
1991 (3) SCC 375 =
1991 (3) Suppl. SCC 375 =
1991 (2) JT 503 =
1991 (2) Suppl. JT 503 =
1991 (1) SCALE 939