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TRIMUKH MAROTI KIRKAN vs. STATE OF MAHARASHTRA

SCR Citation: [2006] Supp. (7) S.C.R. 156
Year/Volume: 2006/ Supp. (7)
Date of Judgment: 11 October 2006
Petitioner: TRIMUKH MAROTI KIRKAN
Disposal Nature: Appeal Dismissed
Neutral Citation: 2006 INSC 691
Judgment Delivered by: Hon'ble Mr. Justice G.P. Mathur
Respondent: STATE OF MAHARASHTRA
Case Type: CRIMINAL APPEAL /1341/2005
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Penal Code
  • 1860
5. Equivalent citation
    Citation(s) 2006 (10) SCC 681 = 2006 (10) Suppl. SCC 681 = 2006 (9) JT 50 = 2006 (9) Suppl. JT 50 = 2006 (10) SCALE 190