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Fortnightly
ISSN: 3048-4839 (Online)
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STATE OF KARNATAKA & ORS.
vs.
M.L. KESARI & ORS.
SCR Citation:
[2010] 9 S.C.R. 543
Year/Volume:
2010/ Volume 9
Date of Judgment:
03 August 2010
Petitioner:
STATE OF KARNATAKA & ORS.
Disposal Nature:
Appeal Disposed Off
Neutral Citation:
2010 INSC 469
Judgment Delivered by:
Hon'ble Mr. Justice R.V. Raveendran
Respondent:
M.L. KESARI & ORS.
Case Type:
CIVIL APPEAL /6208/2010
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
No Data Found!!!!!
4. Keyword
Labour Laws - Regularization - Daily wage workers - Continuance in service for 15 years
without intervention of court/tribunal
5. Equivalent citation
Citation(s)
2010 AIR 2587 =
2010 (9) SCC 247 =
2010 (9) Suppl. SCC 247 =
2010 (8) JT 96 =
2010 (8) Suppl. JT 96 =
2010 (7) SCALE 743