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Fortnightly
ISSN: 3048-4839 (Online)
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DENA BANK
vs.
BHIKHABHAI PRABHUDAS PAREKH AND CO. AND ORS.
SCR Citation:
[2000] 3 S.C.R. 509
Year/Volume:
2000/ Volume 3
Date of Judgment:
25 April 2000
Petitioner:
DENA BANK
Disposal Nature:
Appeal Dismissed
Neutral Citation:
2000 INSC 245
Judgment Delivered by:
Hon'ble Mr. Justice R.C. Lahoti
Respondent:
BHIKHABHAI PRABHUDAS PAREKH AND CO. AND ORS.
Case Type:
CIVIL APPEAL /2853/1993
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
No Data Found!!!!!
4. Keyword
Karnataka Sales Tax Act
1957-Sections 13 & 15; Karnataka Land Revenue Act
1964-Section 158( 1 )
5. Equivalent citation
Citation(s)
2000 AIR 3654 =
2000 (5) SCC 694 =
2000 (5) Suppl. SCC 694 =
2000 (5) JT 307 =
2000 (5) Suppl. JT 307 =
2000 (4) SCALE 125