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T.T. ANTONY vs. STATE OF KERALA AND ORS.

SCR Citation: [2001] 3 S.C.R. 942
Year/Volume: 2001/ Volume 3
Date of Judgment: 12 July 2001
Petitioner: T.T. ANTONY
Disposal Nature: Others
Neutral Citation: 2001 INSC 294
Judgment Delivered by: Hon'ble Mr. Justice S.S.M. Quadri
Respondent: STATE OF KERALA AND ORS.
Case Type: CRIMINAL APPEAL /689, 690-91/2001
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Second FIR-Maintainability of-Held
  • there can be no second FIR