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SWAMY SHRADDANANDA @ MURALI MANOHAR MISHRA vs. STATE OF KARNATAKA

SCR Citation: [2008] 11 S.C.R. 93
Year/Volume: 2008/ Volume 11
Date of Judgment: 22 July 2008
Petitioner: SWAMY SHRADDANANDA @ MURALI MANOHAR MISHRA
Disposal Nature: Appeal Disposed Off
Neutral Citation: 2008 INSC 853
Judgment Delivered by: Hon'ble Mr. Justice Aftab Alam
Respondent: STATE OF KARNATAKA
Case Type: CRIMINAL APPEAL /454/2006
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Sentence/Sentencing: Death penalty/Life imprisonment
5. Equivalent citation
    Citation(s) 2008 AIR 3040 = 2008 (13) SCC 767 = 2008 (13) Suppl. SCC 767 = 2008 (8) JT 27 = 2008 (8) Suppl. JT 27 = 2008 (10) SCALE 669