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KARNATAKA POWER CORPORATION LIMITED AND ANR. vs. K. THANGAPPAN AND ANR.

SCR Citation: [2006] 3 S.C.R. 783
Year/Volume: 2006/ Volume 3
Date of Judgment: 04 April 2006
Petitioner: KARNATAKA POWER CORPORATION LIMITED AND ANR.
Disposal Nature: Appeal Allowed
Neutral Citation: 2006 INSC 201
Judgment Delivered by: Hon'ble Dr. Justice Arijit Pasayat
Respondent: K. THANGAPPAN AND ANR.
Case Type: CIVIL APPEAL /3726/2006
Order/Judgment: Judgment
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