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Fortnightly
ISSN: 3048-4839 (Online)
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KARNATAKA POWER CORPORATION LIMITED AND ANR.
vs.
K. THANGAPPAN AND ANR.
SCR Citation:
[2006] 3 S.C.R. 783
Year/Volume:
2006/ Volume 3
Date of Judgment:
04 April 2006
Petitioner:
KARNATAKA POWER CORPORATION LIMITED AND ANR.
Disposal Nature:
Appeal Allowed
Neutral Citation:
2006 INSC 201
Judgment Delivered by:
Hon'ble Dr. Justice Arijit Pasayat
Respondent:
K. THANGAPPAN AND ANR.
Case Type:
CIVIL APPEAL /3726/2006
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
No Data Found!!!!!
4. Keyword
Constitution of India
1950