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UNION OF INDIA AND ANR, vs. M/S. OM PRAKASH S.S. AND COMPANY AND ANR.

SCR Citation: [2001] 1 S.C.R. 1113
Year/Volume: 2001/ Volume 1
Date of Judgment: 19 February 2001
Petitioner: UNION OF INDIA AND ANR,
Disposal Nature: Petitions Dismissed
Neutral Citation: 2000 INSC 90
Judgment Delivered by: Hon'ble Mr. Justice B.N. Kirpal
Respondent: M/S. OM PRAKASH S.S. AND COMPANY AND ANR.
Case Type: CIVIL APPEAL /3797/2001
Order/Judgment: Order
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Income Tax Act
  • 1961
  • Section 206-C