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Fortnightly
ISSN: 3048-4839 (Online)
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KAPILDEO PRASAD SAH AND ORS.
vs.
STATE OF BIHAR AND ORS.
SCR Citation:
[1999] Supp. (1) S.C.R. 725
Year/Volume:
1999/ Supp. (1)
Date of Judgment:
25 August 1999
Petitioner:
KAPILDEO PRASAD SAH AND ORS.
Disposal Nature:
Appeal Disposed Off
Neutral Citation:
1999 INSC 356
Judgment Delivered by:
Hon'ble Mr. Justice D.P. Wadhwa
Respondent:
STATE OF BIHAR AND ORS.
Case Type:
CIVIL APPEAL /4706/1999
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
Contempt of Courts Act, 1971 (70 of 1971)
4. Keyword
Contempt of Courts Act
1971
5. Equivalent citation
Citation(s)
1999 AIR 3215 =
1999 (7) SCC 569 =
1999 (7) Suppl. SCC 569 =
1999 (6) JT 215 =
1999 (6) Suppl. JT 215 =
1999 (5) SCALE 183