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RASHTRIYA ISPAT NIGAM LTD.
vs.
M/S. DEWAN CHAND RAM SARAN
SCR Citation:
[2012] 4 S.C.R. 1
Year/Volume:
2012/ Volume 4
Date of Judgment:
25 April 2012
Petitioner:
RASHTRIYA ISPAT NIGAM LTD.
Disposal Nature:
Appeal Allowed
Neutral Citation:
2012 INSC 184
Judgment Delivered by:
Hon'ble Mr. Justice H.L. Gokhale
Respondent:
M/S. DEWAN CHAND RAM SARAN
Case Type:
CIVIL APPEAL/3905/2012
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
Arbitration and Conciliation Act, 1996 (26 of 1996)
Limitation Act, 1963 (36 of 1963)
4. Keyword
Contract - Work contract
5. Equivalent citation
Citation(s)
2012 AIR 2829 =
2012 (5) SCC 306 =
2012 (5) Suppl. SCC 306 =
2012 (4) JT 436 =
2012 (4) Suppl. JT 436 =
2012 (4) SCALE 588