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RASHTRIYA ISPAT NIGAM LTD. vs. M/S. DEWAN CHAND RAM SARAN

SCR Citation: [2012] 4 S.C.R. 1
Year/Volume: 2012/ Volume 4
Date of Judgment: 25 April 2012
Petitioner: RASHTRIYA ISPAT NIGAM LTD.
Disposal Nature: Appeal Allowed
Neutral Citation: 2012 INSC 184
Judgment Delivered by: Hon'ble Mr. Justice H.L. Gokhale
Respondent: M/S. DEWAN CHAND RAM SARAN
Case Type: CIVIL APPEAL/3905/2012
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
  • Arbitration and Conciliation Act, 1996 (26 of 1996)
  • Limitation Act, 1963 (36 of 1963)
4. Keyword
  • Contract - Work contract
5. Equivalent citation
    Citation(s) 2012 AIR 2829 = 2012 (5) SCC 306 = 2012 (5) Suppl. SCC 306 = 2012 (4) JT 436 = 2012 (4) Suppl. JT 436 = 2012 (4) SCALE 588