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MAHESH CHANDRA GUPTA vs. UNION OF INDIA & ORS.

SCR Citation: [2009] 10 S.C.R. 921
Year/Volume: 2009/ Volume 10
Date of Judgment: 06 July 2009
Petitioner: MAHESH CHANDRA GUPTA
Disposal Nature: Case Dismissed
Neutral Citation: 2009 INSC 867
Judgment Delivered by: Hon'ble Mr. Justice S.H. Kapadia
Respondent: UNION OF INDIA & ORS.
Case Type: TRANSFERRED CASE (CIVIL) /6/2009
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • CONSTITUTION OF INDIA
5. Equivalent citation
    Citation(s) 2009 (8) SCC 273 = 2009 (8) Suppl. SCC 273 = 2009 (9) JT 199 = 2009 (9) Suppl. JT 199 = 2009 (9) SCALE 206