Supreme Court of India
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The Official Law Report
Fortnightly
ISSN: 3048-4839 (Online)
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KAPILA HINGORANI
vs.
STATE OF BIHAR
SCR Citation:
[2003] Supp. (1) S.C.R. 175
Year/Volume:
2003/ Supp. (1)
Date of Judgment:
09 May 2003
Petitioner:
KAPILA HINGORANI
Disposal Nature:
Others
Neutral Citation:
2003 INSC 293
Judgment Delivered by:
N/A
Respondent:
STATE OF BIHAR
Case Type:
WRIT PETITION (CIVIL) /488/2002
Order/Judgment:
Order
1. Headnote
N/A
2. Case referred
3. Act
No Data Found!!!!!
4. Keyword
Constitution of India
1950
5. Equivalent citation
Citation(s)
2003 (6) SCC 1 =
2003 (6) Suppl. SCC 1 =
2003 (5) JT 1 =
2003 (5) Suppl. JT 1 =
2003 (4) SCALE 712