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KAPILA HINGORANI vs. STATE OF BIHAR

SCR Citation: [2003] Supp. (1) S.C.R. 175
Year/Volume: 2003/ Supp. (1)
Date of Judgment: 09 May 2003
Petitioner: KAPILA HINGORANI
Disposal Nature: Others
Neutral Citation: 2003 INSC 293
Judgment Delivered by: N/A
Respondent: STATE OF BIHAR
Case Type: WRIT PETITION (CIVIL) /488/2002
Order/Judgment: Order
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Constitution of India
  • 1950
5. Equivalent citation
    Citation(s) 2003 (6) SCC 1 = 2003 (6) Suppl. SCC 1 = 2003 (5) JT 1 = 2003 (5) Suppl. JT 1 = 2003 (4) SCALE 712