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ANIMIREDDY VENKATA RAMANA & ORS. vs. PUBLIC PROSECUTOR, H.C. OF A.P.

SCR Citation: [2008] 3 S.C.R. 1078
Year/Volume: 2008/ Volume 3
Date of Judgment: 05 March 2008
Petitioner: ANIMIREDDY VENKATA RAMANA & ORS.
Disposal Nature: Appeal Dismissed
Neutral Citation: 2008 INSC 307
Judgment Delivered by: Hon'ble Mr. Justice S.B. Sinha
Respondent: PUBLIC PROSECUTOR, H.C. OF A.P.
Case Type: CRIMINAL APPEAL /917/2006
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Penal Code
  • 1860: s. 302 r/w 149
5. Equivalent citation
    Citation(s) 2008 AIR 1603 = 2008 (5) SCC 368 = 2008 (5) Suppl. SCC 368 = 2008 (3) JT 384 = 2008 (3) Suppl. JT 384 = 2008 (3) SCALE 429