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ISSN: 3048-4839 (Online)
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ANIMIREDDY VENKATA RAMANA & ORS.
vs.
PUBLIC PROSECUTOR, H.C. OF A.P.
SCR Citation:
[2008] 3 S.C.R. 1078
Year/Volume:
2008/ Volume 3
Date of Judgment:
05 March 2008
Petitioner:
ANIMIREDDY VENKATA RAMANA & ORS.
Disposal Nature:
Appeal Dismissed
Neutral Citation:
2008 INSC 307
Judgment Delivered by:
Hon'ble Mr. Justice S.B. Sinha
Respondent:
PUBLIC PROSECUTOR, H.C. OF A.P.
Case Type:
CRIMINAL APPEAL /917/2006
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
No Data Found!!!!!
4. Keyword
Penal Code
1860: s. 302 r/w 149
5. Equivalent citation
Citation(s)
2008 AIR 1603 =
2008 (5) SCC 368 =
2008 (5) Suppl. SCC 368 =
2008 (3) JT 384 =
2008 (3) Suppl. JT 384 =
2008 (3) SCALE 429