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BALCO EMPLOYEES UNION (REGD.) vs. UNION OF INDIA AND ORS.

SCR Citation: [2001] Supp. (5) S.C.R. 511
Year/Volume: 2001/ Supp. (5)
Date of Judgment: 10 December 2001
Petitioner: BALCO EMPLOYEES UNION (REGD.)
Disposal Nature: Others
Neutral Citation: 2001 INSC 601
Judgment Delivered by: Hon'ble Mr. Justice B.N. Kirpal
Respondent: UNION OF INDIA AND ORS.
Case Type: TRANSFERRED CASE (CIVIL) /8/2001
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Disinvestment; Non-consultation with State Government by Union of India regarding disinvestment; onstitution of India
  • 1950-Articles 12
  • 14 and 16
5. Equivalent citation
    Citation(s) 2002 AIR 350 = 2002 (2) SCC 333 = 2002 (2) Suppl. SCC 333 = 2001 (10) JT 466 = 2001 (10) Suppl. JT 466 = 2001 (8) SCALE 541