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NIKHIL MERCHANT
vs.
CENTRAL BUREAU OF INVESTIGATION & ANR
SCR Citation:
[2008] 12 S.C.R. 236
Year/Volume:
2008/ Volume 12
Date of Judgment:
20 August 2008
Petitioner:
NIKHIL MERCHANT
Disposal Nature:
Appeal Allowed
Neutral Citation:
2008 INSC 948
Judgment Delivered by:
Hon'ble Mr. Justice Altamas Kabir
Respondent:
CENTRAL BUREAU OF INVESTIGATION & ANR
Case Type:
CRIMINAL APPEAL /1302/2008
Order/Judgment:
Judgment
1. Headnote
N/A
2. Case referred
3. Act
No Data Found!!!!!
4. Keyword
Constitution of India
1950: Articles 136 and 142
5. Equivalent citation
Citation(s)
2008 AIR 428 =
2008 (9) SCC 677 =
2008 (9) Suppl. SCC 677 =
2008 (9) JT 192 =
2008 (9) Suppl. JT 192 =
2008 (11) SCALE 379