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NIKHIL MERCHANT vs. CENTRAL BUREAU OF INVESTIGATION & ANR

SCR Citation: [2008] 12 S.C.R. 236
Year/Volume: 2008/ Volume 12
Date of Judgment: 20 August 2008
Petitioner: NIKHIL MERCHANT
Disposal Nature: Appeal Allowed
Neutral Citation: 2008 INSC 948
Judgment Delivered by: Hon'ble Mr. Justice Altamas Kabir
Respondent: CENTRAL BUREAU OF INVESTIGATION & ANR
Case Type: CRIMINAL APPEAL /1302/2008
Order/Judgment: Judgment
1. Headnote
N/A

2. Case referred
3. Act
      No Data Found!!!!!
4. Keyword
  • Constitution of India
  • 1950: Articles 136 and 142
5. Equivalent citation
    Citation(s) 2008 AIR 428 = 2008 (9) SCC 677 = 2008 (9) Suppl. SCC 677 = 2008 (9) JT 192 = 2008 (9) Suppl. JT 192 = 2008 (11) SCALE 379